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[Cites 0, Cited by 6] [Section 50(2)] [Section 50] [Entire Act]

Union of India - Subsection

Section 50(2)(o) in The State Bank Of India Act, 1955

(o)the establishment and maintenance of superannuation pension, provident or other funds for the benefit of the employees of the State Bank or of the dependants of such employees or for the purposes of the State Bank, and the granting of superannuation allowances, annuities and pensions payable out of any such fund;