Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 12 in Assam Industries (Sales Tax Concessions) Act, 1986 12. In the Assam Sales Tax Act, 1947,(i)After section 3, the following new section shall be inserted as 3A, namely:-
