Supreme Court - Daily Orders
Pradeep Parwani vs State Of Rajasthan Secretariat And Ors. on 18 August, 2017
ITEM NO.94 REGISTRAR COURT. 1 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. RAJESH KUMAR GOEL
Petition(s) for Special Leave to Appeal (C) No(s). 14343/2017
PRADEEP PARWANI Petitioner(s)
VERSUS
STATE OF RAJASTHAN SECRETARIAT AND ORS. & ORS. Respondent(s)
Date : 18-08-2017 This petition was called on for hearing today.
For Petitioner(s)
Mr. Jaswant Persoya, Adv.
O. P. Bhadani, AOR
For Respondent(s)
Ms. Shikha S., Adv.
Rohit K. Singh, AOR
UPON hearing the counsel the Court made the following
O R D E R
Four weeks' time is granted to respondent Nos.1 to 3 for filing counter affidavit.
Respondent No.4 has been served but no one has entered appearance.
The Ld. Counsel for the petitioner to take fresh steps for service of respondent No.5 within two weeks. Notice thereafter be issued.
List again on 15.9.2017. Signature Not Verified
RAJESH KUMAR GOEL Digitally signed by RUPAM DHAMIJA Date: 2017.08.23 Registrar 13:21:19 IST Reason: