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Supreme Court - Daily Orders

Pradeep Parwani vs State Of Rajasthan Secretariat And Ors. on 18 August, 2017

     ITEM NO.94                            REGISTRAR COURT. 1                     SECTION XV

                                     S U P R E M E C O U R T O F           I N D I A
                                             RECORD OF PROCEEDINGS


                                   BEFORE THE REGISTRAR MR. RAJESH KUMAR GOEL

     Petition(s) for Special Leave to Appeal (C)                       No(s).     14343/2017

     PRADEEP PARWANI                                                            Petitioner(s)

                                                        VERSUS

     STATE OF RAJASTHAN SECRETARIAT AND ORS. & ORS.                             Respondent(s)


     Date : 18-08-2017 This petition was called on for hearing today.


     For Petitioner(s)
                                          Mr. Jaswant Persoya, Adv.
                                          O. P. Bhadani, AOR

     For Respondent(s)
                                          Ms. Shikha S., Adv.
                                          Rohit K. Singh, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Four weeks' time is granted to respondent Nos.1 to 3 for filing counter affidavit.

Respondent No.4 has been served but no one has entered appearance.

The Ld. Counsel for the petitioner to take fresh steps for service of respondent No.5 within two weeks. Notice thereafter be issued.

List again on 15.9.2017. Signature Not Verified

RAJESH KUMAR GOEL Digitally signed by RUPAM DHAMIJA Date: 2017.08.23 Registrar 13:21:19 IST Reason: