Supreme Court - Daily Orders
The State Of Himachal Pradesh vs Baishakhi Ram on 17 February, 2020
Bench: Sanjay Kishan Kaul, K.M. Joseph
ITEM NO.40 COURT NO.12 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 1119/2020
(Arising out of impugned final judgment and order dated 02-07-2019
in CRA No. 524/2009 passed by the High Court Of Himachal Pradesh At
Shimla)
THE STATE OF HIMACHAL PRADESH Petitioner(s)
VERSUS
BAISHAKHI RAM Respondent(s)
( IA No.25337/2020-CONDONATION OF DELAY IN FILING )
Date : 17-02-2020 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE K.M. JOSEPH
For Petitioner(s) Mr. Manish Kumar, Adv.
Mr. Vijay Kumar, Adv.
Mr. Somnath, Adv.
Mr. Satish Kumar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The Special Leave Petition is dismissed. Pending application, if any, stands disposed of.
(ANITA RANI AHUJA) (ASHA SUNDRIYAL)
COURT MASTER AR CUM PS
Signature Not Verified
Digitally signed by
ASHA SUNDRIYAL
Date: 2020.02.18
16:46:32 IST
Reason: