Supreme Court - Daily Orders
Nandi Infrastructure Corridor ... vs Lakshman on 10 December, 2018
Bench: Ashok Bhushan, Ajay Rastogi
ITEM NO.55 COURT NO.13 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
IA 65923/2017, in Petition(s) for Special Leave to Appeal (C)
No(s). 26968-26974/2017
(Arising out of impugned final judgment and order dated 23-02-2017
in AN No. 2/2016 23-02-2017 in WA No. 877/2016 23-02-2017 in WA No.
878/2016 23-02-2017 in WA No. 3310/2016 23-02-2017 in WA No.
3311/2016 23-02-2017 in WA No. 3312/2016 23-02-2017 in AN No.
0/2016 passed by the High Court Of Karnataka At Bengaluru)
NANDI INFRASTRUCTURE CORRIDOR ENTERPRISE LTD Petitioner(s)
VERSUS
LAKSHMAN & ORS. Respondent(s)
([ TO BE TAKEN UP ALONGWITH ITEM NO.1 I.E. D.NO.14340/2017] )
Date : 10-12-2018 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ASHOK BHUSHAN
HON'BLE MR. JUSTICE AJAY RASTOGI
For Petitioner(s)
M/S. S-legal Associates, AOR
For Respondent(s)
Mr. Balaji Srinivasan, AOR
UPON hearing the counsel the Court made the following
O R D E R
(ARJUN BISHT) (ANITA RANI AHUJA) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by RAJNI MUKHI Date: 2018.12.11 17:46:59 IST Reason: