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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(m) in Cochin Port Trust (Licensing of stevedoring and shore handling) Regulations, 2019

(m)The stevedoring and shore handling agent shall ensure that the workers are available at the worksite throughout the sift period, except during the recess hours and render the normal output and shall take effective steps to improve the performance whenever output falls below the stipulated norms;