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State of Punjab - Section

Section 518 in Punjab Jail Manual, 1996

518. Daily routine after wards are opened.

- When the prisoners have been counted and searched, they shall be given reasonable time for their morning routine, ablutions and other connected purpose. Prayer in groups, P.T., individual and group exercises may be allowed to prisoners for the upkeep of mental and physical health. The prisoners who express a wish to receive or need medical treatment, shall be inspected and treated, if necessary by the Medical Officer. Any prisoner who appears to be ill shall be sent to hospital at once.Note. - C Class prisoners shall be allowed 40 gms of bathing soap, 60 gms of washing soap for washing their clothes and 30 gms of sarson oil to apply on hair per week.