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State of Haryana - Section
Section 29 in The Haryana New Mandi Townships Building Rules, 1967
29. Load - [Section 4(2)(b) and (h)].
- For addition to the dead load the building shall be designed for the following live loads :| No. | Type of floors | Minimum live load in K/gr. per sq. metre (per sq. feet ofarea) |
| 1. | Roof (Flat) | 150 (30.72 inches) |
| 2. | Floors of residential or dwelling houses | 200 (40.96 inches) |
| 3. | Floors of tenements, hospital wards, bed rooms and privatesitting rooms in hostel and dormitories. | 200 (40.96 inches) |
| 4. | Stairs for the above mentioned classes of loading. | |
| For (2) | 200 (40.96 inches) | |
| For (3) | 200 (40.96 inches) |