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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Uttarakhand - Subsection

Section 10(1) in Uttarakhand Mahatma Gandhi National Rural Employment Guarantee Act Compensation for delayed Payment of Wage Rules, 2018

(1)Block Development Officer shall be responsible for delay in payment of compensation amount and an extra compensatory amount incurred due to this delay will be recovered from Programme Officer.