Section 24 in Agriculture University, Kota Act, 2013
24. Officers.
- The following shall be the officers of the University, namely:-(i)the Vice-Chancellor;(ii)the Directors;(iii)the Deans;(iv)the Registrar;(v)the Comptroller;(vi)the University Librarian;(vii)the Director, Students' Welfare;(viii)the Controller of Examinations;(ix)the Estate Officer; and(x)such other persons in the service of the University as may be declared by the Statutes to be the officers of the University.
