Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Tamilnadu - Subsection Section 11(2) in Tamil Nadu Transparency In Tenders Rules, 2000 (2)The number, editions and language of the newspapers in which the Notice Inviting Tenders shall be published will be based on the value of procurement.
