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[Cites 0, Cited by 0] [Section 81H] [Entire Act]

State of Kerala - Subsection

Section 81H(15) in Kerala Factories Rules, 1957

(15)Speed control. - (a) A locomotive or train shall be not be permitted to move at a speed greater than seven kilometers per hour.
(b)A train, locomotive, wagon or other rolling stock shall not be moved by mechanical or electrical power unless it is preceded at a distance of not less than 10 metres during the whole of its journey by a shunting jamadar. He shall be provided with signalling flags or lamp and whistle necessary for calling the attention of the driver.