Gujarat High Court
Sahajanand Technologies Private ... vs Regional Director - North Western ... on 24 February, 2015
Author: Ks Jhaveri
Bench: Ks Jhaveri, A.G.Uraizee
C/LPA/428/2014 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
LETTERS PATENT APPEAL NO. 428 of 2014
In SPECIAL CIVIL APPLICATION NO. 3994 of 2013
================================================================
SAHAJANAND TECHNOLOGIES PRIVATE LIMITED....Appellant(s)
Versus
REGIONAL DIRECTOR - NORTH WESTERN REGION - MINISTRY OF &
2....Respondent(s)
================================================================
Appearance:
MR DHAVAL SHAH, ADVOCATE for the Appellant(s) No. 1
MR DEVANG VYAS, ADVOCATE for the Respondent(s) No. 1 , 3
MR NISHANT LALAKIYA, ADVOCATE for the Respondent(s) No. 1 , 3
NANAVATI ASSOCIATES, ADVOCATE for the Respondent(s) No. 2
================================================================
CORAM: HONOURABLE MR.JUSTICE KS JHAVERI
and
HONOURABLE MR.JUSTICE A.G.URAIZEE
Date : 24/02/2015
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE KS JHAVERI) At the request of Mr. Dhaval Shah, learned advocate for the appellant, matter is adjourned to 17.03.2015.
(K.S.JHAVERI, J.) (A.G.URAIZEE,J) Page 1 of 2 C/LPA/428/2014 ORDER divya Page 2 of 2