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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 16(4) in Securities and Exchange Board of India (Real Estate Investment Trusts) Regulations, 2014

(4)Trading lot for the purpose of trading of units of the REIT shall [consist of 100 units] [Substituted 'be one lakh rupees' by Notification No. SEBI/LAD-NRO/GN/2019/09, dated 22.4.2019 (w.e.f. 26.9.2014).].