Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10A] [Entire Act]

State of Tamilnadu - Subsection

Section 10A(7) in Tamil Nadu Debt Relief Act, 1979

(7)Nothing contained in this section shall apply to any debt secured by any mortgage of the description referred to in sub-section (1) of section 9.]