Supreme Court - Daily Orders
Soma Chakraborty,Director vs M/S Bibby Finan.Services India ... on 18 July, 2014
Æ ITEM NO.45 COURT NO.3 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Criminal) No(s). 199/2013
SOMA CHAKRABORTY,DIRECTOR Petitioner(s)
VERSUS
M/S BIBBY FINAN.SERVICES INDIA P.LTD.ORS Respondent(s)
(with appln. (s) for stay and office report)
Date : 18/07/2014 This petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE T.S. THAKUR
HON’BLE MR. JUSTICE ADARSH KUMAR GOEL
For Petitioner(s) Mr. Subhasish Bhowmick ,Adv.
Ms. Niti Luthra, ADV.
Mr.Syed Qamuzzaman Abidi, Adv.
For Respondent(s) Mr. M.S.Vinaik, Adv.
Mr.Deepak Bastha, Adv.
Mr.Rajiv Dewan, Adv.
Mr. Rishi Kesh ,Adv.
UPON hearing the counsel the Court made the following
O R D E R
At request, post after two weeks.
(Shashi Sareen) (Veena Khera) Court Master Court Master Signature Not Verified Digitally signed by Shashi Sareen Date: 2014.07.22 04:48:53 ALMT Reason: