Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Tamilnadu - Subsection

Section 25(3) in The Tamil Nadu Ancient and Historical Monuments and Archaeological Sites and Remains Act, 1966

(3)The power of compulsory purchase conferred by this section shall not extend to any image or symbol actually used for bonafide religiousPrinciples of Compensation