Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 336] [Entire Act]

State of Chattisgarh - Subsection

Section 336(6) in The High Court of Chhattisgarh Rules, 2007

(6)`Section' means a Section of the Act.