Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Maharashtra - Subsection Section 18(k) in Maharashtra Secondary and Higher Secondary Education Boards Act, 1965 (k)to demand and receive such fees as may be prescribed, from secondary schools and junior colleges recognised by the Divisional Boards;
