Section 21(5)(c) in Multi-State Co-Operative Societies (Privileges, Properties and Funds, Accounts, Audit, Winding Up and Execution of Decrees, Orders and Decisions) Rules, 1985

[Cites 0, Cited by 0] [Section 21(5)] [Section 21] [Entire Act]

(c)The distress shall be made after sunrise and before sunset and not at any other time.

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