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[Cites 0, Cited by 0] [Section 4(10)] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(10)(c) in Kolkata Municipal Corporation Building Rules, 2009

(c)that no building materials shall be deposited in any street except with the prior written permission of the Municipal Commissioner and on deposit of fees for stacking materials as per demand raised by the Corporation and that the same will be stacked only at a place as may be directed by the Corporation;