Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] Union of India - Subsection Section 13(1) in The Architects Act, 1972 (1)There shall be established a Fund under the management and control of the Council in to which shall be paid all moneys received by the Council and out of which shall be met all expenses and liabilities properly incurred by the Council.
