Delhi High Court - Orders
Sunil Kapoor vs Himmat Singh & Ors on 21 March, 2018
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~18
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA 293/2017 & CM No.20000/2017 (stay)
SUNIL KAPOOR ..... Appellant
Through: Ms. Mahima Bahl, Advocate.
(M:9811033387)
versus
HIMMAT SINGH & ORS. ..... Respondents
Through: Mr. Sanjeev Kakra and Mr. Bheem
Sain Jain, Advs. (M:9810295666)
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 21.03.2018 Proxy counsel for the Appellant submits that Mr. Akshay Makhija, Advocate is unwell.
List on 14th May, 2018.
PRATHIBA M. SINGH, J. MARCH 21, 2018/dk