Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Andhra Pradesh - Subsection

Section 18(13) in Andhra Pradesh Distillery (Manufacture of Spirits) Rules, 2006

(13)Where the Commissioner is not satisfied as to the maintenance of the building, plant and machinery including the measures and other appliances he may require the licensee to stop working of the distillery and direct to rectify the defects within a period as may be specified.