Andhra Pradesh High Court - Amravati
Koppolu Anil Kumar vs Duddukuru Koppolu Lakshmi Prasanna on 22 August, 2025
Author: Ninala Jayasurya
Bench: Ninala Jayasurya
IN THE HIGH COURT OF ANDHRA PRADESH :: AMARAVATI
CIVIL MISCELLANEOUS APPEAL No.571 of 2025
PROCEEDING SHEET
Sl. OFFICE
No. DATE ORDER NOTE
1.22.8.2025 NJS, J & GTK, J I.A. No.1 of 2025 Considering the averments made in the affidavit filed in support of the I.A., the delay of 179 days in representing the appeal is condoned.
C.M.A. No.571 of 2025 The learned counsel for the appellant is not available.
List the matter on 29.8.2025.
______ NJS, J ______ GTK, J vasu