Supreme Court - Daily Orders
Vikas Kumar vs The State Of Haryana on 9 September, 2022
Bench: Aniruddha Bose, Vikram Nath
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ITEM NO.17 COURT NO.15 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 25269/2022
(Arising out of impugned final judgment and order dated 20-07-2022
in LPA No. 912/2016 passed by the High Court Of Punjab & Haryana At
Chandigarh)
VIKAS KUMAR & ORS. Petitioner(s)
VERSUS
THE STATE OF HARYANA & ORS. Respondent(s)
(IA No. 117327/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT, IA No. 117329/2022 - EXEMPTION FROM FILING O.T. &
IA No. 117326/2022 - PERMISSION TO FILE PETITION (SLP/TP/WP/..))
WITH
Diary No(s). 25446/2022 (IV-B)
(FOR ADMISSION and I.R. and IA No.119545/2022-EXEMPTION FROM FILING
O.T. and IA No.119544/2022-PERMISSION TO FILE PETITION
(SLP/TP/WP/..))
Date : 09-09-2022 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
HON'BLE MR. JUSTICE VIKRAM NATH
For Petitioner(s) Mr. P.S.Patwalia, Sr.Adv.
Ms. Pragati Neekhra, AOR
Mr.Bikramjit Singh Patwalia, Adv.
Ms. Harshikha Verma, Adv.
Mr. Bharpur Singh, Adv.
Mr. Mukul Rohatgi, Sr.Adv.
Mr. Shashank Bajpai, Adv.
Mr. Somesh Tiwari, Adv.
Ms. Kartika S.Sharma, Adv.
Mr. Kaveesh Nair, Adv.
Mrs. Shakun Sudha Shukla, Adv.
Signature Not Verified
Mrs. Vidula Mehrotra, Adv.
Mr. Utsav Saxena, Adv.
Digitally signed by
POOJA SHARMA
Date: 2022.09.09
15:57:03 IST
Reason: Ms. Aashna Mehra, adv.
Mr. Shubhankar Singh, Adv.
Mr. Vinod Kumar Ahlawat, Adv.
Mr. Dhananjay Tiwari, Adv.
Ms. Manisha Ambwani, AOR
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For Respondent(s) Mr. Anil Grover, Sr.AAG
Ms. Noopur Singhal, Adv.
Mr. Satish Kumar, Adv.
Dr.Monika Gusain, Adv.
Mr. Ranjit Kumar, Sr.Adv.
Ms. Preetika Dwivedi, AOR
Mr. Abhisek Mohanty, Adv.
Mr. A.Goyal, Adv.
Mr. Parth Goyal, Adv.
Mr. Anupam Dwivedi, Adv.
Ms. Surabhi Bhaskar, Adv.
Mr. Kisalaya Shukla, Adv.
Mr. Raghvendra Upadhyay, Adv.
Dr. Vinod Kumar Tewari, AOR
Mr. Rana Mukherjee, Sr.Adv.
Mr. Abhijeet Chatterjee, Adv.
Mr Subodh K. Pathak, Adv.
Mr. Shashi Ranjan,Adv.
Mr. Vinod Kumar Soni, Adv.
Mr. Pawan Kumar Sharma, adv.
Mr. Akash Swami, Adv
Mr. Vikaram Sheoran, Adv.
Mr. N.S. Chaudhary, adv.
M/S. V. Maheshwari & Co., AOR
UPON hearing the counsel the Court made the following
O R D E R
List on Tuesday i.e. 13.09.2022 as a first item.
(NIRMALA NEGI) (BEENA JOLLY) COURT MASTER (SH) COURT MASTER (NSH)