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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Goa - Subsection

Section 23(1)(b) in The Goa, Daman and Diu School Education Act, 1984

(b)causes or authorizes any student to be presented by the school for any public examination without complying with the provisions of section 8, or