Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 85(2)] [Section 85] [Entire Act] NCT Delhi - Subsection Section 85(2)(viii) in The Delhi Agricultural Produce Marketing (Regulation) Act, 1998 (viii)payment of salary allowances gratuity, pension, compensate allowances, compensation for injury or death resulting from accidents while on duty;