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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Haryana - Subsection

Section 25(2)(a) in Faridabad Complex Administration Building Rules, 1989

(a)In case of site for shop-cum-residences or shopping booths the coverage on the floor, shall be in accordance with the zoning or architectural control sheets.