Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27B(5)] [Section 27B] [Entire Act]

State of Haryana - Subsection

Section 27B(5)(d) in Haryana Liquor Licence Rules, 1970

(d)if he is holding a license or has any interest in such a license for the sale of country liquor, denatured spirit and rectified spirit, and