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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Andhra Pradesh - Subsection

Section 25(2)(i) in The Andhra Pradesh Lotteries Act, 1968

(i)the form and manner of application for a licence and the fees on payment of which, the period of which the conditions subject to which and the form in which a licence shall be granted under Section 5.