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[Cites 0, Cited by 0] [Section 315] [Entire Act]

State of Uttar Pradesh - Subsection

Section 315(2) in Rules under the United Provinces Excise Act, 1910

(2)Grant of Annual Merit Certificates. - With the same end in view the Excise Commissioner may also grant. Annual Merit Certificates (instead of Annual Special Rewards) to such members of the staff whose duties during the year under review did not encompass actual detection work but whose work and conduct, nevertheless, reserved recognition.