Patna High Court - Orders
Shailesh Kumar Mishra vs The Union Of India & Ors on 20 September, 2013
Author: Rakesh Kumar
Bench: Rakesh Kumar
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.13793 of 2013
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Shailesh Kumar Mishra
.... .... Petitioner/s
Versus
The Union of India & Ors
.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Bipin Bihari Singh
For the Respondent/s : Mr. N. A. Shamsi (A.S.G.)
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CORAM: HONOURABLE MR. JUSTICE RAKESH KUMAR
ORAL ORDER
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3 20-09-2013List this case on 30.09.2013, so that the petitioner may file supplementary affidavit and bring on record relevant orders passed by this Court.
(Rakesh Kumar, J) NKS/-