Central Administrative Tribunal - Ernakulam
Chandran K vs Space on 24 March, 2025
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CENTRAL ADMINISTRATIVE TRIBUNAL,
ERNAKULAM BENCH,
ERNAKULAM
Original Application No. 180/00689/2024
Monday, this the 24th day of March, 2025
CORAM:
Hon'ble Mr. Justice Sunil Thomas, Member (J)
Hon'ble Ms. V. Rama Mathew, Member (A)
1. Chandran K, Aged 56 years,
S/o. Kunjan Nadar,
Gang Labourer,
Staff Code No. LV 69902,
LPSC/ISRO, Valiyamala,
Thiruvananthapuram - 695547,
Residing at Kattuvetty Veedu, Perila,
Chullimanoor P.O.,
Thiruvananthapuram - 695541
2. Sajan D.L., Aged 53 years,
S/o. Damodaran Nadar,
Gang Labourer,
Staff Code No. LV 69912,
LPSC/ISRO, Valiyamala,
Thiruvananthapuram - 695547,
Residing at Amal Nivas,
Mannarkonam,
Chullimanoor P.O.,
Thiruvananthapuram - 695541.
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3. Ajikumar S, Aged 55 years,
S/o. Sreedharan,
Gang Labourer,
Staff Code No. LV 69900,
LPSC/ISRO, Valiyamala,
Thiruvananthapuram - 695547,
Residing at Mannarkonam
Thadatharikathu Veedu,
Chullimanoor P.O.,
Thiruvananthapuram - 695541.
4. Sebastian M, Aged 56 years,
S/o. Manian,
Gang Labourer,
Staff Code No.LV 69913,
LPSC/ISRO, Valiyamala,
Thiruvananthapuram - 695547,
Residing at Sarun Bhavan,
Vaikkekonam, Kizhakkumkara,
Panacode P.O, Uzhamalakkal,
Aryanad, Thiruvananthapuram - 695542.
5. Manikandan Pillai K, Aged 54 years,
S/o. Krishna Pillai,
Gang Labourer,
Staff Code No. LV 69907,
LPSC/ISRO, Valiyamala,
Thiruvananthapuram -695547,
Residing at Arya Vihar,
Valiyavila, 16th Stone,
Chullimanoor P.O,
Thiruvananthapuram -695541.
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6. Sunil D, Aged 56 years,
S/o. Damodaran Nadar,
Gang Labourer,
Staff Code No.LV 69917,
LPSC/ISRO, Valiyamala,
Thiruvananthapuram - 695547,
Residing at Sunil Bhavan,
Mannarkonam,
Chullimanoor P.O.,
Thiruvananthapuram - 695541.
7. Rajendran Pillai, Aged 54 years,
S/o. Krishnan Pillai,
Gang Labourer,
Staff Code No. LV 69910,
LPSC/ISRO, Valiyamala,
Thiruvananthapuram - 695547,
Residing at Thiruvathira,
Rodarikathu Veedu,
Mannoorkonam,
Chullimanoor P.O.,
Thiruvananthapuram - 695541.
8. Deepu V., Aged 53 years,
S/o. Velukutty,
Gang Labourer,
Staff Code No. LV 69903,
LPSC/ISRO, Valiyamala,
Thiruvananthapuram - 695547,
Residing at Nirmala Bhavan,
16th Stone, Chullimanoor P.O.,
Thiruvananthapuram - 695541. ..... Applicants
(By Advocates : Ms. Aruna A. and Ms. Uttara P.V.)
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Versus
1. Union of India,
Represented by its Secretary,
Department of Space, 3rd Floor,
Lok Nayak Bhavan,
` New Delhi - 110001.
2. The Secretary,
Department of Personnel and Training,
North Block, Central Secretariat,
New Delhi - 110001.
3. Indian Space Research Organization,
Represented by its Chairman,
Antariksh Bhavan,
New BEL Road, Bangalore - 560094.
4. The Director,
Liquid Propulsion System Centre,
Valiyamala,
Thiruvananthapuram - 695547.
5. The Controller,
Liquid Propulsion System Centre,
Valiyamala,
Thiruvananthapuram - 695547.
6. Director (E),
Department of Personnel &
Training Establishment C Section,
North Block, New Delhi - 110001.
7. Deputy Secretary, Department of Space,
Antariksh Bhavan,
New BEL Road, Bangalore - 560094. ..... Respondents
(By Advocate : Mrs. O.M. Shalina, SCGSC)
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This Original Application having been heard on 12.03.2025, the
Tribunal on 24.03.2025 delivered the following:
ORDER
Per: Justice Sunil Thomas, Judicial Member -
In the light of dismissal of MA No. 154 of 2025 for condonation of delay, the OA is belated. Accordingly, the OA is rejected as time barred.
No costs.
(V. RAMA MATHEW) (JUSTICE SUNIL THOMAS)
ADMINISTRATIVE MEMBER JUDICIAL MEMBER
"SA"
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Original Application No. 180/00143/2023 APPLICANTS' ANNEXURES Annexure A1- True copy of the OM No. 51016/2/90 Estt ( C ) dated 10.09.1993.
Annexure A2- True copy of the categorisation of instruction with respect to casual laborers issued by the Government of India, Ministry of Personnel, Public Grievances & Pensions, Department of Personnel & Training Establishment ( C) Section.
Annexure A3- True copy of the letter no. DR: LPSC:A-1;07 dated 20.01.2007 issued by the 4th respondent.
Annexure A3(a)- True copy of the final order dated 29.12.2009 in O.A. No. 892/2009 issued by the Central Administrative Tribunal, Ernakulam Bench.
Annexure A4- True copy of the final order dated 09.03.2010 in O.A 455/2009 passed by the Central Administrative Tribunal, Madras Bench. Annexure A5- True copy of the judgment dated 14.03.2011 in Writ Petition No.19634/2010 passed by the Hon'ble High Court of Judicature at Madras.
Annexure A6- True copy of the Record of Proceedings dated 29.07.2011 in Special Leave to Appeal (Civil) 19200/2011 issued by the Hon'ble Supreme Court of India.
Annexure A7- True copy of the order dated 18.08.2011 in RA 47/2010 in O.A. No. 878/2010 issued by the Central Administrative Tribunal, Ernakulam Bench.
Annexure A8- True copy of the Gang labourers (Employment for Sporadic Types of Work) Scheme of Department of Space, Government of India, 2012.
Annexure A9- True copy of the Communication no.3/2(2)[CA No.101/11]12-DLS dated 18.10.2012 issued to the applicant no.2 by the Head, Personnel & General Administration, LPSC, Tvm.
SEBASTIAN ANTONY 2025.03.24 15:31:15+05'30' 7 Annexure A9(a)- True copy of the Communication no.3/2(2)[CA No.101/11]12-DLS dated 18.10.2012 issued to the applicant no.2 by the Head, Personnel & General Administration, LPSC, Tvm. Annexure A9(b)- True copy of the Communication no.3/2(2)[CA No.101/11]12-DLS dated 18.10.2012 issued to the applicant no.3 by the Head, Personnel & General Administration, LPSC, Tvm. Annexure A9(c)- True copy of the communication no.3/2(2)[CA No.101/11]12-DLS dated 18.10.2012 issued to the applicant no.4 by the Head, Personnel & General Administration, LPSC, Tvm. Annexure A9(d)- True copy of the Communication no.3/2(2)[CA No.101/11]12-DLS dated 18.10.2012 issued to the applicant no.5 by the Head, Personnel & General Administration, LPSC, Tvm. Annexure A9(e)- True copy of the Communication No.3/2(2)[CA No.101/11]12-DLS dated 30.04.2013 issued to the applicant no. 6 by the Head, Personnel & General Administration, LPSC, Tvm. Annexure A9(f)- True copy of the communication no. 3/2(2)[CA No.101/11]12-DLS dated 18.10.2012 issued to the applicant no.7 by the Head, Personnel & General Administration, LPSC, Tvm. Annexure A9(g)- True copy of the Communication no.3/2(2)[CA No.101/11]12-DLS dated 18.10.2012 issued to the applicant no.8 by the Head, Personnel & General Administration, LPSC, Tvm. Annexure A10- True copy of the representation dated 04.03.2023 submitted by the applicants to the 3rd respondent along with one another. Annexure A11- True copy of the final order dated 28.02.2024 in O.A No.115/2024 issued by the Central Administrative Tribunal, Ernakulam Bench.
Annexure A12- True copy of the Reply No.LPSC/CPIO-RTI/2024- 8/00002 dated 01.02.2024 issued to the applicant no. 1 by the Central Public Information Officer.
Annexure A13- True copy of the order No.A.12020/6/2020-I (Vol.III) dated 18.04.2024 issued by the 3rd respondent. Annexure A14- True copy of the communication bearing I.D. Note No. 12021/6/2012-I (Vol.II) dated 11.05.2015 issued by the 7th respondent.
SEBASTIAN ANTONY 2025.03.24 15:31:15+05'30' 8 Annexure A15- True copy of the ID Note No. 1090944/2015/US(Estt.RR) dated 22.06.2015 issued by the 6th respondent.
Annexure A16- True copy of the Communication No. A 12021/6/2012-I (Vol II) dated 09.07.2015 issued by the 7the respondent.
RESPONDENTS' ANNEXURES Nil
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