Bombay High Court
Shirish Govind Ketkar vs State Of Maharashtra Through Chief ... on 9 May, 2024
Bench: Nitin Jamdar, M. M. Sathaye
Board Sr.No.:-3
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 913 OF 2024
Ajay Vasantrao Naik ....PETITIONER
V/S
State Of Maharashtra Though The Chief ....RESPONDENT
Secretary Govt.
WITH WRIT PETITION NO. 3536 OF 2022 Ramesh Appu Prabhu ....PETITIONER V/S Municipal Corporatio Of Greater Mumbai And....RESPONDENT Anr WITH WRIT PETITION NO. 3523 OF 2022 Chitra Narayanan ....PETITIONER V/S Municipal Corporation Of Greater Mumbai And ....RESPONDENT Anr WITH WRIT PETITION NO. 3644 OF 2022 Vijay Sakharam Kadam ....PETITIONER V/S Municipal Corporation Of Greater Mumbai And ....RESPONDENT Anr.
Page 1/10 ::: Uploaded on - 09/05/2024 ::: Downloaded on - 10/05/2024 20:22:43 :::WITH WRIT PETITION NO. 647 OF 2023 Suchita Umesh Malap ....PETITIONER V/S Municipal Corporation Of Greater Mumbai ....RESPONDENT WITH WRIT PETITION NO. 650 OF 2023 Gurudas Pandurang Pawar ....PETITIONER V/S Municipal Corporation Of Gr.mumbai And Anr ....RESPONDENT WITH WRIT PETITION NO. 871 OF 2023 Premchandra Yadav Bhirud ....PETITIONER V/S Municipal Corporation Of Greater Mumbai And ....RESPONDENT Anr.
WITH WRIT PETITION NO. 870 OF 2023 Ramakant Dnyandeo Mane ....PETITIONER V/S Municipal Corporation Of Greater Mumbai And ....RESPONDENT Anr WITH WRIT PETITION NO. 917 OF 2023 Vasudevan Madhavan Nair ....PETITIONER V/S Page 2/10 ::: Uploaded on - 09/05/2024 ::: Downloaded on - 10/05/2024 20:22:43 ::: Municipal Corporation Of Greater Mumbai And ....RESPONDENT Anr.
....RESPONDENT WITH WRIT PETITION NO. 957 OF 2023 Dinkar Damodar Waghulde ....PETITIONER V/S Municipal Corporation Of Greater Mumbai And ....RESPONDENT Anr.
WITH WRIT PETITION NO. 970 OF 2023 Ashok Jagannathrao Jawker ....PETITIONER V/S Municipal Corporation Of Greater Mumbai And ....RESPONDENT Anr.
WITH WRIT PETITION NO. 1016 OF 2023 Shashikant Gopalrao Dhisle ....PETITIONER V/S Municipal Corporation Of Greater Mumbai And ....RESPONDENT Anr WITH Page 3/10 ::: Uploaded on - 09/05/2024 ::: Downloaded on - 10/05/2024 20:22:43 ::: WRIT PETITION NO. 1012 OF 2023 Shivaji Pandurang Karande ....PETITIONER V/S Municipal Corporation Of Greater Mumbai And ....RESPONDENT Anr WITH WRIT PETITION NO. 1036 OF 2023 Vilasrao Bapurao Metkari ....PETITIONER V/S Municipal Corporation Of Greater Mumbai And ....RESPONDENT Anr WITH WRIT PETITION NO. 1034 OF 2023 Savita Chandrakant Kini ....PETITIONER V/S Municipal Corporation Of Greater Mumbai And ....RESPONDENT Anr WITH WRIT PETITION NO. 1018 OF 2023 Anil Tryambak Patil ....PETITIONER V/S Municipal Corporation Of Greater Mumbai And ....RESPONDENT Anr WITH WRIT PETITION NO. 1032 OF 2023 Shashikant Dhonduram Shirke ....PETITIONER Page 4/10 ::: Uploaded on - 09/05/2024 ::: Downloaded on - 10/05/2024 20:22:43 ::: V/S Municipal Corporation Of Greater Mumbai And ....RESPONDENT Anr WITH WRIT PETITION NO. 1033 OF 2023 Kamalakar Mahadeo Kadam ....PETITIONER V/S Municipal Corporation Of Greater Mumbai And ....RESPONDENT Anr WITH WRIT PETITION NO. 1024 OF 2023 Dilip Genu Kasle ....PETITIONER V/S Municipal Corporation Of Greater Mumbai And ....RESPONDENT Anr.
WITH WRIT PETITION NO. 1053 OF 2023 Ganpat Bhaurao Khavare ....PETITIONER V/S Municipal Corporation Of Greater Mumbai And ....RESPONDENT Anr WITH WRIT PETITION NO. 1057 OF 2023 Ravindra Baburao Avhad ....PETITIONER V/S Municipal Corporation Of Greater Mumbai And ....RESPONDENT Anr.
Page 5/10 ::: Uploaded on - 09/05/2024 ::: Downloaded on - 10/05/2024 20:22:43 :::WITH WRIT PETITION NO. 1041 OF 2023 Rajendra Babu Kanade ....PETITIONER V/S Municipal Corporation Of Greater Mumbai And ....RESPONDENT Anr WITH WRIT PETITION NO. 1052 OF 2023 Sunil Ramchandra Deshpande ....PETITIONER V/S Municipal Corporation Of Greater Mumbai And ....RESPONDENT Anr WITH WRIT PETITION NO. 1114 OF 2023 Prasad Kedarnath Dharankar ....PETITIONER V/S Municipal Corporation Of Greater Mumbai And ....RESPONDENT Anr WITH WRIT PETITION NO. 1137 OF 2023 Ajay Ramakant Sinkar ....PETITIONER V/S Municipal Corporation Of Greater Mumbai And ....RESPONDENT Anr WITH WRIT PETITION NO. 1165 OF 2023 Page 6/10 ::: Uploaded on - 09/05/2024 ::: Downloaded on - 10/05/2024 20:22:43 ::: Ankush Shivram Dalvi ....PETITIONER V/S Municipal Corporation Of Greater Mumbai And ....RESPONDENT Anr WITH WRIT PETITION NO. 1164 OF 2023 Devidas Rajaram Pawar ....PETITIONER V/S Municipal Corporation Of Greater Mumbai And ....RESPONDENT Anr.
....RESPONDENT WITH WRIT PETITION NO. 1173 OF 2023 Deepak Kanhaiyalal Shimpi ....PETITIONER V/S Municipal Corporation Of Greater Mumbai And ....RESPONDENT Anr WITH WRIT PETITION NO. 1182 OF 2023 Murtaza Yahya Shethwala ....PETITIONER V/S Municipal Corporation Of Greater Mumbai And ....RESPONDENT Anr.
Page 7/10 ::: Uploaded on - 09/05/2024 ::: Downloaded on - 10/05/2024 20:22:43 :::WITH WRIT PETITION NO. 1212 OF 2023 Sanjay Shankar Sakhalkar ....PETITIONER V/S Mumbai Corporation Of Greater Mumbai And....RESPONDENT Anr WITH WRIT PETITION NO. 1343 OF 2023 Pradeep Prabhakar Kulkarni ....PETITIONER V/S Municipal Corporation Of Greater Mumbai And ....RESPONDENT Anr.
WITH WRIT PETITION NO. 1743 OF 2024 Shirish Govind Ketkar ....PETITIONER V/S State Of Maharashtra Through Chief Secretary....RESPONDENT Govt Of Maharshtra WITH WRIT PETITION NO. 2443 OF 2024 Sunil Gangram Jadhav ....PETITIONER V/S State Of Maharashtra ....RESPONDENT WITH WRIT PETITION LODGING NO. 15029 OF 2024 Ravindranath Keshav Magare ....PETITIONER Page 8/10 ::: Uploaded on - 09/05/2024 ::: Downloaded on - 10/05/2024 20:22:43 ::: V/S State Of Maharashtra Th. Chief Secretary ....RESPONDENT WITH WRIT PETITION NO. 1183 OF 2023 Mohd. Yusuf Umer Shaikh ....PETITIONER V/S Municipal Corporation Of Greater Mumbai And ....RESPONDENT Another WITH WRIT PETITION NO. 881 OF 2023 Pamela Caroline Albert Dsouza ....PETITIONER V/S Municipal Corporation Of Greater Mumbai And ....RESPONDENT Anr WITH WRIT PETITION NO. 1127 OF 2023 Vasant Bhaskar Zambare ....PETITIONER V/S Municipal Corporation Of Greater Mumbai And ....RESPONDENT Anr Mr. Sanjay Sanghavi, Senior Advocate a/w Mr. R. D. Bhat for Petitioner in WP/913/2024 Ms. Gayatri Nayak a/w Akash Tayade & Mr. Rahul Yadav for Petitioner in WP/1743/2024 & WP/2443/24 Mr. Vishal Talsania a/w Shraddha Nagaonkar i/b Mr. SagarShetty for the Respondent No. 3 Mr. Milind Sathe, Senior Counsel i/b Ms. Shilpa Redkar for Respondent-BMC Page 9/10 ::: Uploaded on - 09/05/2024 ::: Downloaded on - 10/05/2024 20:22:43 ::: Ms. Vaishali Choudhari, Addl. GP a/w Ms. Sheetal Malvankar, AGP for State-Res No. 1 in WPL 12846/24 & WP 2443/24 Ms. Vaishali Choudhari, Addl. GP for State in WP/4814/24 & 913/24 Mr. Sumeet Palsuledesai i/b M.V. Kini & Co, Advocate for Respondent -BEST Ms. Jaymala Ostwal, Add, GP for Res No. 1 in WPL/5029/24 Ms. Sapna Rachure a/w Ms. Neha Achliya for the Petitioner in WP nos.1183/23,1182/23, 1343/23, 3523/22 ,3536/22,1032/23, 1034/23,1041/23,1057/23,917/23,870/23,1012/23,970/23, 1053/23,1165/23,3644/22,1052/23,1170/23,137/23,1212/23, 1018/23,647/23, 1033/23,881/23,650/23,1024/23,1016/23, 932/23,1127/23,1173/23,957/23,1114/23,871/23,1164/23,1036/ 23 CORAM : HON'BLE SHRI JUSTICE NITIN JAMDAR & HON'BLE SHRI JUSTICE M. M. SATHAYE, JJ DATE : 9th May, 2024 P.C. :
S. O. to 10/05/2024 ( for directions).
( ASSOCIATE ) Page 10/10 ::: Uploaded on - 09/05/2024 ::: Downloaded on - 10/05/2024 20:22:43 :::