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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(e) in The National Institutes of Technology, Science Education and Research, 2007

(e)two persons, at least one of whom shall be a woman, having special knowledge or practical experience in respect of education, engineering or science to be nominated by the Council; [* * *] [Omitted 'and' by Act 28 of 2012.]