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[Cites 0, Cited by 0] [Section 571(1)] [Section 571] [Entire Act]

State of Telangana - Subsection

Section 571(1)(a) in Greater Hyderabad Municipal Corporation Act, 1955

(a)make any vault or grave or interment within any wall, or underneath any passage, porch, portico, plinth or verandah of any place of worship;