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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(j) in Andhra Pradesh Engineering Common Entrance Test for Diploma and B.Sc. Degree Holders (ECET/ECET-AC) for Admission into second year Under Graduate Courses in Engineering/ Pharmacy Rules, 2008

(j)"Engineering Common Entrance test for Diploma and B.Sc. Degree Holders Conducted by Association of Colleges" (hereinafter called as ECET-AC), means examination conducted by Association of Private Un-Aided Colleges for assigning rank to merit candidates which shall be the basis for admission of candidates to the said colleges in the State for filling up seats approved for Diploma and Degree Holders by the All India Council for Technical Education/Pharmacy Council of India in their 2nd year B.E/B.Tech/ B.Pharmacy courses: