Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 46] [Entire Act] State of Andhra Pradesh - Subsection Section 46(2) in The Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 (2)Such copies may be certified in the manner provided in Section 76 of the Indian Evidence Act, 1872.
