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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(b) in The Orissa Co-operative Societies (Elections to the Committees) Rules, 1992

(b)The Election Officer shall, after making necessary enquiries where deem proper, finalise the number and location of polling stations having regard to the general principle of allotting at least one polling station per one thousand voters.