Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Bombay Presidency - Section

Section 21 in The Bombay Minor Mineral Extraction Rules, 1955

21. Applicability of this Chapter.

- The provisions of this Chapter shall apply to quarrying leases granted by private persons.