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[Cites 0, Cited by 0] [Section 5(6)] [Section 5] [Entire Act]

State of Goa - Subsection

Section 5(6)(iii) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(iii)The school shall be open for inspection to the inspecting officers of the Directorate of Education and to a person or persons authorised by the Board;