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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(2) in The Wild Life (Protection) (Rajasthan) Rules, 1977

(2)The Special Game shooting licence and the Big Game shooting licence shall specify-
(a)the number of animals of any species; and
(b)the sex and minimum size of each species that may be shot.