Chattisgarh High Court
Small Industries Development Bank Of ... vs District Magistrate, 32 Wpc/3129/2018 ... on 14 November, 2018
Author: Prashant Kumar Mishra
Bench: Prashant Kumar Mishra
NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
WPC No. 3131 of 2018
• Small Industries Development Bank Of India (Sidbi) A Corporation
Established By Small Industries Development Bank Of India Act,
1989 (39 Of 1989) And Having Its Head Office At SIDBI Towers,
15 Ashok Marg, Lucknow - 226001 And Inter Alia A Branch Office
At 2nd Floor, Chawla Complex, Sai Nagar, Devendra Nagar
Road, Raipur Chhattisgarh - 492009 Represented By Its
Authorised Officer - Mr. Sudipta Aich
---- Petitioner
Versus
1. District Magistrate, Durg, District : Durg, Chhattisgarh
2. Shri Manmohan Kumar Khanduja S/o Shri Dharampal Khanduja
R/o 37/9, Nehru Nagar East, Bhilai, District Durg Chhattisgarh.,
District : Durg, Chhattisgarh
3. Bsr Super Speciality Hospitalsa Ltd. 15- Commercial Complex
Nehru Nagar (East), Bhilai, District Durg. Through Its Directors -
(a). Shri Manmohan Kumar Khanduja, R/o 37/9, Nehru Nagar
East, Bhilai, District Durg - 490020.
(b). Shri Rohitash Khanduja, R/o 36/6, Nehru Nagar East, Bhilai,
District Durg - 490020.
(c). Smt. Neera Khanduja, R/o 37/9, Nehru Nagar East, Bhilai,
District Durg - 490020., District : Durg, Chhattisgarh
---- Respondents
For Petitioner Shri Raja Sharma, Advocate Hon'ble Justice Mr. Prashant Kumar Mishra Order On Board 14/11/2018
1. The application under Section 14 (2) of the Securitisation and Reconstruction of Financial Assets and Enforcement of Securities Interest Act, 2002 preferred by the petitioner is pending consideration before the District Magistrate, Durg since October, 2017.
2. Let the District Magistrate, Durg decide the application at the earliest, preferably within a period of 3 months.
3. The writ petition stands disposed of.
Sd/-
Prashant Kumar Mishra Judge Nirala