Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of West Bengal - Subsection Section 2(2) in Bidhan Chandra Krishi Viswa Vidyalaya (Temporary Supersession) Act, 2012 (2)Words and expressions used and not defined in this Act but defined in the Act, shall have the same meanings as respectively assigned to them in the Act.
