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State of Nagaland - Section

Section 287 in Nagaland Excise Rules

287. Hotels, restaurants and bars.

- Premises licensed as hotels and restaurants and bars attached to such hotels and restaurants and also other premises licensed for 'on' sale of foreign liquor may be kept open for the sale of liquor from 7. m. to 10 p.m. With the special permission of the Deputy Commissioner such premises may be kept open up not 11 p. m. Under a separate late closing licence, general or special, such premises may be kept open for the sale of liquor up to a later hour as stated in the licence, but not later than 1.30 a.m.