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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Maharashtra - Subsection

Section 8(1)(w) in The Maharashtra Cooperative Societies Rules, 1961

(w)the mode of convening annual and special [general body meetings] [Substituted 'general meeting' by Notification No. CSL-2014/697/C.R.04/13C, dated 30.8.2014 (w.e.f. 23.12.1961).], issue of notices, and the business which may be transacted thereat;