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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(1)(o) in Bihar Street Vendors (Protection of livelihood and regulation of Street Vending) Schemes 2017

(o)"Town Vending Committee" means the body constituted by the appropriate Government under Section 22 of the Act;