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[Cites 0, Cited by 0] [Section 417(1)] [Section 417] [Entire Act]

State of Uttar Pradesh - Subsection

Section 417(1)(d) in Uttar Pradesh Municipal Corporation Act, 1959

(d)exhume any body, except under the provisions of Section 176 of the Code of Criminal Procedure, 1898, or of any other law for the time being in force from any place for the disposal of the dead.