Andhra Pradesh High Court - Amravati
Murari Satyanarayana Chetty vs The Commissioner Of Appeals Cum on 27 February, 2023
HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI
MAIN CASE No.W.P.Nos.2698, 12684 of 2011, 31853 of 2010
and 569 of 2012
PROCEEDING SHEET
Sl. Office
ORDER
No DATE Note 14 27.02.2023 DVSS, J On 15.02.2023, this Court passed an order directing the learned counsel for the Writ Petitioner in W.P.No.31853 of 2010 to clarify if the principal and the agent are both expired and no steps were taken thereafter.
Even today, learned counsel for the petitioner is not present. Learned counsel for the petitioners in W.P.No.12684 of 2011 and W.P.No.569 of 2012 are also not present. Only learned counsel for the petitioners in W.P.No.2698 of 2011 is present.
List all the matters on 03.03.2023.
_________ DVSS, J RKS 2